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V.Jayageetha vs Apsrtc 2 Others
2022 Latest Caselaw 7726 AP

Citation : 2022 Latest Caselaw 7726 AP
Judgement Date : 11 October, 2022

Andhra Pradesh High Court - Amravati
V.Jayageetha vs Apsrtc 2 Others on 11 October, 2022
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.2203 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                     OFFICE
                                      ORDER

NOTE

11. 11.10.2022 BVLNC, J

Learned counsel for Appellant, learned Standing Counsel for R-1/APSRTC and learned counsel for R-2/Owner are present. No representation for Insurance Company for the last five adjournments.

Hence, judgment reserved.

___________ BVLNC, J psk

 
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