HIGH COURT OF ANDHRA PRADESH::AMARAVATI MAIN CASE No: CRL.A.NO.148 OF 2019 PROCEEDINGS SHEET Sl. OFFICE NOTE No. DATE ORDER 1.
07.10.202 KSR,J & GRKP,J 2
I.A.NO.1 OF 2022
This application is filed by the petitioner/appellant No.1/
Accused No.2 seeking his release on bail for a limited period in
order to attend the 11th day death ceremony of his father who
died on 02-10-2022.
The petitioner along with other accused were tried by the
Judge, Family Court-cum-IX Additional District and Sessions
Judge, Rajamahendravaram in S.C.No.389 of 2013. After
completion of trial, the petitioner and other accused were
convicted for the offences punishable under Sections 302, 201,
380, 411 r/w.34 IPC and were sentenced to various
imprisonments including the imprisonment for life. The
judgment was pronounced on 22.01.2019. Immediately, the
petitioner was taken into custody and now he is languishing in
Central Jail, Rajamahendravaram.
It is submitted by the learned counsel for the petitioner that
his father died on 02.10.2022. The obsequies of his father have
to be performed on 12.10.2022 at his native village. To support
his contention, he annexed a certificate issued by the Village
Revenue Officer stating that the petitioner is the eldest son of
deceased-K.Rama Rao.
Sl. OFFICE NOTE No. DATE ORDER
On the other hand, the learned Public Prosecutor confirms
the death of the father of the petitioner.
In that view of the matter, this court is inclined to grant
interim bail to the petitioner for a period of five (5) days.
The Superintendent, Central Prison, Rajahmahendravaram is
directed to release the petitioner on bail for a period of five
days i.e., from 10-10-2022 to 14-10-2022 on his executing a
personal bond for an amount of Rs.10,000/- (Rupees Ten
Thousand only) with one(1) surety to his satisfaction.
The petitioner is directed to surrender before the
Superintendent, Central Prison, Rajahmahendravaram before
5.00 P.M on 15-10-2022.
Accordingly, with the above direction, this application is
ordered.
_________________ K.SURESH REDDY,J
_________________________ G.RAMAKRISHNA PRASAD,J
TSNR