Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Kandarpa Vasudeva Rao Died And 7 ... vs Kandarpa Suryanarayana Murthy ...
2022 Latest Caselaw 9208 AP

Citation : 2022 Latest Caselaw 9208 AP
Judgement Date : 30 November, 2022

Andhra Pradesh High Court - Amravati

Kandarpa Vasudeva Rao Died And 7 ... vs Kandarpa Suryanarayana Murthy ... on 30 November, 2022

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Second Appeal Nos.258 of 2013 & 910 of 2011

PROCEEDING SHEET

S.

No DATE ORDER

30.11.2022 Dr.VRKS,J

Learned counsel on both sides are in attendance.

Heard arguments in continuation. Arguments concluded. However, since requested by the learned counsels certain legal authorities to be submitted. Learned counsels are at liberty to file legal authorities after due notice to opposite learned counsel.

Judgment Reserved.

____________ Dr.VRKS, J KLNS

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs