Citation : 2022 Latest Caselaw 9202 AP
Judgement Date : 30 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case: Criminal Petition Nos. 10011 of 2017 and 2313 of 2020
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE DUPPALA VENKATA RAMANA, J
16. 30.11.2022
Sri Kishore Kumar, learned counsel represented Sri Ugranarasimha, learned counsel for the petitioners.
In view of the judgment of the Hon'ble Supreme in Asian Resurfacing of Road Agency Private Limited and Another v. Central Bureau of Investigation reported in (2018) 16 SCC 299, stay is not in force.
Post the matter on 09.12.2022 for hearing finally.
_______________________________ DUPPALA VENKATA RAMANA, J Dinesh
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