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Proceeding Sheet vs Unknown
2022 Latest Caselaw 8958 AP

Citation : 2022 Latest Caselaw 8958 AP
Judgement Date : 23 November, 2022

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 23 November, 2022
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.Nos.4781, 1994, 1995, 2006 & 6937 of 2019
                     PROCEEDING SHEET
Sl. DATE                       ORDER                   OFFICE
No.                                                     NOTE
09. 23.11.2022 MGR,J & SV,J:

                     Dr. P.B.Vijaya Kumar, learned Senior
               Counsel appearing for Smt. A.V.S.Laxmi,
               learned           counsel          for          the
               respondents/applicants        on     record,   has

made his submissions elaborately referring to the judgment of the Hon'ble Supreme Court with reference to the entitlement of the timescale for the workmen/employees.

Learned Government Pleader for Services-I made his submissions and seeks adjournment to make further submissions with reference to the judgment of the Hon'ble Supreme Court.

Both the learned counsel brought to the notice of this Court that there are two other connected writ petitions viz., W.P.No.5240 of 2019 and W.P.No.23665 of 2014, which are not listed.

Registry is directed to post these matters on 30.11.2022 along with connected W.P.Nos.5240 of 2019 and 23665 of 2014 under the caption 'for Orders'.

_________ MGR,J

_________ SV,J anr

 
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