National Insurance Company ... vs T.K.Rukmangada And 6 Others
2022 Latest Caselaw 8872 AP

                   HIGH COURT OF ANDHRA PRADESH

                           MACMA No.1315 of 2016

                            PROCEEDING SHEET

Sl.
No        DATE                                                                   OFFICE
                                            ORDER

NOTE

05. 18.11.2022 BVLNC, J It is submitted that MACMA No.1341 of 2015 and MACMA No.1363 of 2016 are connected cases arising from same judgment.

No representation for the respondent. In that view of the matter MACMA appearing to the year 2015 as per Roster MACMA No.1341 of 2015 relates to another Bench.

In that view of the matter, Registry is instructed to place the matter before Hon'ble Sri Chief Justice for necessary orders.

_________ BVLNC, J dmr