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The New India Assurance Company ... vs Smt C. Kamakshi And 2 Others
2022 Latest Caselaw 8758 AP

Citation : 2022 Latest Caselaw 8758 AP
Judgement Date : 15 November, 2022

Andhra Pradesh High Court - Amravati
The New India Assurance Company ... vs Smt C. Kamakshi And 2 Others on 15 November, 2022
      THE HON'BLE SRI JUSTICE T MALLIKARJUNA RAO

                    M.A.C.M.A. No. 1015 of 2014



JUDGMENT:

Despite matter is listed under the caption "For Dismissal", no

representation is made on behalf of the appellant either in the

morning or in the afternoon also.

Hence, the appeal is dismissed for default. No costs.

As a sequel, pending miscellaneous applications, if any, shall

stand closed.

__________________________________ JUSTICE T MALLIKARJUNA RAO Date: 15.11.2022

TJN THE HON'BLE SRI JUSTICE T MALLIKARJUNA RAO

M.A.C.M.A. No.: 1015 of 2014

Date: 15-11-2022

TJN

 
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