Citation : 2022 Latest Caselaw 8689 AP
Judgement Date : 11 November, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: S.A.No.1383 of 2017
PROCEEDING SHEET
S.
No DATE ORDER
11.11.2022 Dr.VRKS,J
Learned counsel on both sides are in attendance and fully argued the appeal and cited legal authorities. Judgment Reserved.
___________ Dr.VRKS, J KLNS
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