Nadupuri Laxmana Another vs The State Of A.P.
2022 Latest Caselaw 8652 AP

Citation : 2022 Latest Caselaw 8652 AP
Judgement Date : 10 November, 2022

Andhra Pradesh High Court - Amravati

Nadupuri Laxmana Another vs The State Of A.P. on 10 November, 2022

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.365 OF 2011

                         PROCEEDING SHEET

Sl.                                                                    OFFICE
        DATE                          ORDER
No.                                                                     NOTE
06.   10.11.2022 AVRB, J:

                         Heard arguments of Sri Saranu Phani
                 Teja,   learned    counsel,    representing     Sri
                 Venkateswara        Rao     Gudapati,      learned
                 counsel for the appellants and Sri Y.
                 Jagadeeswara        Rao,      learned     counsel,
                 representing      learned   Public      Prosecutor,
                 appearing for the respondent-State.

Reserved for judgment.

____________ AVRB, J Dsh

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