Ponnada Venkata Hari Babu vs Rambha Swarajya Lakshmi
2022 Latest Caselaw 8623 AP

Citation : 2022 Latest Caselaw 8623 AP
Judgement Date : 9 November, 2022

Andhra Pradesh High Court - Amravati

Ponnada Venkata Hari Babu vs Rambha Swarajya Lakshmi on 9 November, 2022

                            HIGH COURT OF ANDHRA PRADESH


      MAIN CASE NO:     A.S.No.226 of 2021
                                 PROCEEDING SHEET
Sl.      Date                                ORDER                                OFFICE
No                                                                                 NOTE

      09.11.2022 BSB, J

                      Heard the learned counsel for the appellant and the first
                 respondent/plaintiff.

R-2 and R-3 died. R-4 to R-8 are shown as not necessary parties.

Written arguments of both parties are filed. Post on 16.11.2022 'for pronouncement of judgment'.

_________________ B.S.BHANUMATHI,J

PNV

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