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Appikonda Naga Dharmalinga ... vs The State Of Rep.By Pp.,
2022 Latest Caselaw 8622 AP

Citation : 2022 Latest Caselaw 8622 AP
Judgement Date : 9 November, 2022

Andhra Pradesh High Court - Amravati

Appikonda Naga Dharmalinga ... vs The State Of Rep.By Pp., on 9 November, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

CRIMINAL APPEAL No.935 OF 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

08. 09.11.2022 AVRB, J:

Learned counsel for the appellant represented that he has no citations to be filed.

According to the proceeding sheet both sides argued the matter.

Under the circumstances, the Criminal Appeal is reserved for judgment.

__________ AVRB, J Chd

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