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Kuruva Sreenivasulu, Kurnool ... vs Sho, Ullindakonda P.S., Kurnool ...
2022 Latest Caselaw 8577 AP

Citation : 2022 Latest Caselaw 8577 AP
Judgement Date : 8 November, 2022

Andhra Pradesh High Court - Amravati
Kuruva Sreenivasulu, Kurnool ... vs Sho, Ullindakonda P.S., Kurnool ... on 8 November, 2022
                                     1



       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


MAIN CASE No: Crl.A.Nos.621 & 1101 of 2015

                         PROCEEDING SHEET

Sl.
                                         ORDER

No DATE

18. 08.11.2022 CPK, J & BVLNC, J

Learned Additional Public Prosecutor seeks time to cite some cases relating to the issue involved in the present appeals.

List the matter on 09.11.2022 under the same caption 'For Judgment'.

___________ CPK, J

___________ BVLNC, J MP

 
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