Md, M/S.Anand Nilayam Hotels ... vs Prl Secy, Proh Excise Dept, ...
2022 Latest Caselaw 8576 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                    &
          HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                   WRIT APPEAL No.266 OF 2015

M/s. Anand Nilayam Hotels Pvt., Ltd.,
13-6-759/D, Ward No.15, P.K. Layout,
Jayasyam Theatre Road, Tirupati,
Chittoor District, Rep., by its Managing
Director Smt. P. Swarnalatha,
W/o R. Ramachandra Reddy, aged
about 62 years.
                                                       ..Appellant

                                  Versus
The Government of Andhra Pradesh,
Rep., by its Principal Secretary,
Prohibition & Excise Department,
Secretariat, and others.
                                                     ...Respondents

                                  ***

ORAL JUDGMENT Dt:08.11.2022

(per Prashant Kumar Mishra, CJ)

1. Learned Government Pleader for Prohibition & Excise appearing

for the respondents submits that this writ appeal has been rendered

infructuous.

2. Learned counsel appearing for the appellant would not contest

the above statement.

3. In the above circumstances, recording the submission made by

the learned Government Pleader, the Writ Appeal is dismissed as

infructuous. No costs. All the pending miscellaneous applications shall

stand dismissed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

W.A.No.266 OF 2015

(per Prashant Kumar Mishra, CJ)

Dt:08.11.2022

Nn