Jyothinagaram Lakshmana Setty vs Jyothinagaram Narayanamma Died
2022 Latest Caselaw 8355 AP

Citation : 2022 Latest Caselaw 8355 AP
Judgement Date : 4 November, 2022

Andhra Pradesh High Court - Amravati

Jyothinagaram Lakshmana Setty vs Jyothinagaram Narayanamma Died on 4 November, 2022

                    HIGH COURT OF ANDHRA PRADESH

             MAIN CASE No. CRP 5916 of 2009 + C.R.P. 5919 of 2009

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                     OFFICE
                                    ORDER

NOTE

06. 04.11.2022 BVLNC, J

At request for the counsel for revision petitioner, for obtaining certified copy of the judgments in O.A.No.5/1979 and A.S.No.52/1989, list on 02.12.2022. No representation for the respondent.

___________ BVLNC, J dvsn

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