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Thota Lakshumaiah Another vs The State Rep. By The Sub D.P.O.
2022 Latest Caselaw 8323 AP

Citation : 2022 Latest Caselaw 8323 AP
Judgement Date : 3 November, 2022

Andhra Pradesh High Court - Amravati

Thota Lakshumaiah Another vs The State Rep. By The Sub D.P.O. on 3 November, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.Crl.A.No.1454 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

12) 03.11.2022 AVRB, J

Heard the arguments of Sri Ch. Chaitanya Bhargava, learned counsel, representing the learned counsel for the appellants and Sri Y. Jagadeeswara Rao, Advocate, representing the learned Public Prosecutor.

Reserved for judgment.

________ AVRB,J PGR

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