G.Sarojini 4 Ors vs Gummidi Appanna 2 Ors
2022 Latest Caselaw 8319 AP

Citation : 2022 Latest Caselaw 8319 AP
Judgement Date : 3 November, 2022

Andhra Pradesh High Court - Amravati

G.Sarojini 4 Ors vs Gummidi Appanna 2 Ors on 3 November, 2022

                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. M.A.C.M.A. 49 of 2017

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                          OFFICE
                                       ORDER

NOTE

10. 03.11.2022 BVLNC, J

Heard counsel for the respondent. Reserved for judgment.

___________ BVLNC, J dvsn

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