Gunda Perumalla Dhanalakshmi, ... vs The State Of A.P. Through Police ...
2022 Latest Caselaw 8285 AP

Citation : 2022 Latest Caselaw 8285 AP
Judgement Date : 2 November, 2022

Andhra Pradesh High Court - Amravati

Gunda Perumalla Dhanalakshmi, ... vs The State Of A.P. Through Police ... on 2 November, 2022

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.1046 OF 2010

                        PROCEEDING SHEET

Sl.                                                             OFFICE
        DATE                       ORDER
No.                                                              NOTE
06.   02.11.2022 AVRB, J:

                       Heard the arguments of Sri P.S.P.
                 Suresh Kumar, learned counsel for the
                 appellant and Sri Y. Jagadeeswara Rao,
                 learned    counsel,   representing   learned
                 Public Prosecutor, for the respondent-State.

Reserved for judgment.

____________ AVRB, J Dsh

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