The Ongole Municipality Rep., By ... vs Govt. Of A.P. 43 Ors
2022 Latest Caselaw 8282 AP

Citation : 2022 Latest Caselaw 8282 AP
Judgement Date : 2 November, 2022

Andhra Pradesh High Court - Amravati

The Ongole Municipality Rep., By ... vs Govt. Of A.P. 43 Ors on 2 November, 2022

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.S.A.No.1331 of 2007

                    PROCEEDING SHEET

Sl.    DATE                         ORDER                           OFFICE
No.                                                                  NOTE
5   02-11-2022   BSS, J


                       I have heard learned Senior counsel
                 Mr.Y.V.Ravi Prasad for Respondents.

There is no representation for Appellant. Judgment is reserved.

________ BSS, J GRL

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