Paladugu Vidya Sagar Babu Radha ... vs Paladugu Jaya Lakshmi,
2022 Latest Caselaw 8257 AP

Citation : 2022 Latest Caselaw 8257 AP
Judgement Date : 1 November, 2022

Andhra Pradesh High Court - Amravati

Paladugu Vidya Sagar Babu Radha ... vs Paladugu Jaya Lakshmi, on 1 November, 2022

                   HIGH COURT OF ANDHRA PRADESH

      MAIN CASE No.: Second Appeal Nos.243 & 228 of 2012

                             PROCEEDING SHEET

S.
No      DATE                             ORDER

18.   01.11.2022 Dr.VRKS,J

                   Learned     counsel    on     both     sides   are   in
                 attendance.
                   Learned counsel for respondent submitted

arguments and cited legal authorities. Arguments concluded. Judgment Reserved.

___________ Dr.VRKS,J KLNS

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