Citation : 2022 Latest Caselaw 8247 AP
Judgement Date : 1 November, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No:W.P.No.20703 of 2016 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The Writ Petition is dismissed as 01.11.2022 infructuous (vide separate Judgment) ________ RNT,J SCS
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