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Valluru Sreedhar vs K.S. Asif
2022 Latest Caselaw 2487 AP

Citation : 2022 Latest Caselaw 2487 AP
Judgement Date : 19 May, 2022

Andhra Pradesh High Court - Amravati
Valluru Sreedhar vs K.S. Asif on 19 May, 2022
                HIGH COURT OF ANDHRA PRADESH : AMARAVATI

     MAIN CASE: W.A.No.501 of 2022


                                 PROCEEDINGS SHEET

Sl.      DATE                                      ORDER                                      OFFICE
                                                                                               NOTE
No.
01     19.05.2022 Dr. KMR,J & TRR, J


                         Mr.     G.Rama     Gopal,      learned     counsel     for     the
                  appellant/respondent No.5 in the writ petition.

Mr.P.Veera Reddy, learned Senior Counsel representing Mr.Shaik Karimullah, learned Standing Counsel for Wakf Board.

Mr.Mohammed Gayasuddin, learned counsel for respondent No.4.

There is no representation on behalf the leaned counsel for the respondent No.1/writ petitioner.

As per the material on record, the writ petitioner has not participated in the auction for the Notification F.No.05/KAS/AUC/NLR/2016-DM/S, dated 07.07.2021. He is not aggrieved party.

Learned counsel for the appellant also further stated that the judgment relied upon by the learned counsel for the writ petitioner is not applicable to the present facts of the case.

Hence, this Court inclined to grant an interim order. There shall be an interim suspension of the impugned order dated 05.05.2022 passed in W.P.No.28921 of 2021, on condition of payment of the entire balance amount within a period of one week from today; failing which, the interim order stands vacated and the appellant has to forfeit the entire amount in favour of lessor of the property, which is already deposited with 3rd respondent.

Post this matter after Summer Vacation, 2022.



                                                                              __________
                                                                              Dr. KMR,J




                                                                              __________
                                                                                      TRR,J
 Sl.   DATE        ORDER   OFFICE
                           NOTE
No.
             HS
 Sl.   DATE   ORDER   OFFICE
                      NOTE
No.
  

 
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