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Dr. G.J. Sujnana Raju, vs The State Of Ap
2022 Latest Caselaw 1473 AP

Citation : 2022 Latest Caselaw 1473 AP
Judgement Date : 24 March, 2022

Andhra Pradesh High Court - Amravati
Dr. G.J. Sujnana Raju, vs The State Of Ap on 24 March, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 9130 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 24.03.2022 RNT, J

Learned counsel for the petitioner prays for and is granted a week's time to seek instructions with respect to the order passed in the review petition filed against the judgment dated 12.09.2019 passed in W.P.No.12382 of

List in the week commencing from 18th April, 2022.

_________ RNT, J Dsr

 
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