Mukand Engineers Limited vs Integrated Induction Power ...
2022 Latest Caselaw 1334 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &
           HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY

  I.A.Nos.2 & 3 OF 2020 IN/AND WRIT APPEAL No.237 OF 2020

                           (Through physical mode)
Mukand Engineers Limited,
Kalwe Works, Tane Belapur Road,
Kalwe, Thane, Maharashtra State,
Rep., by its authorised person,
Mr. Jarnail Singh, Chief of Projects &
Business Development.
                                                            ..Appellant
                                      Versus

Integrated Induction Power Limited,
A-1301/1302, 13th floor, Privilon,
Behind Iscon Temple, Ambli-Bopal Road,
Off SG Highway, Ahmedabad,
Gujarat - 380 054, Rep., by Sanjiv Kumar,
S/o N.L. Das, and another.
                                                           ...Respondents

Counsel for the Appellant : Mr. K. Chidambaram

Counsel for respondent No.1 : Mr. Venkateswarlu Gadipudi

Counsel for respondent No.2 : Mr. K. Sarva Bhouma Rao

ORAL JUDGMENT Dt:15.03.2022

(per Prashant Kumar Mishra, CJ)

In view of the letter dated 09.03.2022 filed by Mr. K.

Chidambaram, learned counsel for the appellant, for withdrawal of this

case, we dismiss I.A.Nos.2 and 3 of 2020 as well as the writ appeal as

withdrawn.

No costs. All pending miscellaneous applications shall stand

dismissed.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J Nn