This Writ Petition Is Filed ... vs Unknown
2022 Latest Caselaw 1314 AP

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     THE HONOURABLE SRI JUSTICE BATTU DEVANAND

               WRIT PETITION No. 5697 of 2022

O R D E R:-

      This Writ Petition is filed seeking a Writ of Mandamus

directing the respondents to pay the maintenance grant at the

rate of 6% on the teaching grant payable to the petitioner's

school.

2. Learned counsel for the petitioner states that prayer

sought in the Writ Petition is covered by the Orders passed in

W.P.No.3449 of 2003, dated 30.09.2016. Following the said

Judgment, orders were passed in other Writ Petition

Nos.10824 of 2002 and 17886 of 2019, and the same is not

disputed by the learned Assistant Government Pleader.

3. Following the orders passed by this Court in

W.P.No.3449 of 2003, dated 30.09.2016, this Writ Petition is

allowed, directing the respondents to pay the maintenance

grant within a period of three months from the date of receipt

of a copy of this Order.

4. Registry is directed to append a copy of the Orders

passed by this Court in W.P.No.3449 of 2003, dated

30.09.2016.

5. There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this case shall

stand closed.

______________________________ JUSTICE BATTU DEVANAND Date : 14.03.2022 Note: Issue CC by 15.03.2022 B/o eha

THE HONOURABLE SRI JUSTICE BATTU DEVANAND

WRIT PETITION No. 5697 of 2022

Date : 14.03.2022

eha