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Proceedings Sheet vs Unknown
2022 Latest Caselaw 1261 AP

Citation : 2022 Latest Caselaw 1261 AP
Judgement Date : 10 March, 2022

Andhra Pradesh High Court - Amravati
Proceedings Sheet vs Unknown on 10 March, 2022

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: A.S.No.395 of 2021

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE NOTE No.

2. 10.03.2022 (Through physical mode)

It is represented by Mr. Upendra, learned counsel representing Ms. T.V. Sridevi, learned counsel for the appellant, that the 1st defendant in the suit has preferred A.S.No.1188 of 2017 against the judgment under challenge in this appeal.

Post this appeal along with A.S.No.1188 of 2017 after three weeks.

PRASHANT KUMAR MISHRA, CJ

IBL Sl. DATE ORDER OFFICE NOTE No.

Sl. DATE ORDER OFFICE NOTE No.

 
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