AS/212/2021
2022 Latest Caselaw 1243 AP

Citation : 2022 Latest Caselaw 1243 AP
Judgement Date : 9 March, 2022

Andhra Pradesh High Court - Amravati

AS/212/2021 on 9 March, 2022

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                          MAIN CASE No.A.S.No.212 of 2021
                                    PROCEEDING SHEET

Sl.No     DATE                                                          Office
                                           ORDER

Note 09.03.2022 RRR, J

Judgment reserved.

_________ RRR, J Js

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