Konduru Pardha Saradhi, vs State Of A.P., Rep. By Its ...
2022 Latest Caselaw 1100 AP

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.P.No.18437 of 2015

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE NOTE No.

6 02.03.2022 Dr.KMR,J

No representation on behalf of the petitioner.

Learned Assistant Government Pleader for School

Education represented that on the earlier date of hearing learned

counsel for the petitioner has filed judgments, but they are not

covered with regard to this case.

Post on 23.03.2022.

__________ Dr. KMR,J

HS Sl. DATE ORDER OFFICE NOTE No.

Sl. DATE ORDER OFFICE NOTE No.