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The New India Assurance Co. Ltd., ... vs Dasari Guru Devi, Ananthapur ...
2022 Latest Caselaw 3211 AP

Citation : 2022 Latest Caselaw 3211 AP
Judgement Date : 30 June, 2022

Andhra Pradesh High Court - Amravati
The New India Assurance Co. Ltd., ... vs Dasari Guru Devi, Ananthapur ... on 30 June, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.1209 of 2009

                            PROCEEDING SHEET

Sl.
                                       ORDER

No      DATE

11    30.06.2022   TRR, J

There is no representation on behalf of learned counsel for the respondents.

Post on 01.07.2022 under the caption, "for Judgment."

________ TRR, J

EPS

 
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