Thamavarapu Gurumoorthi vs Maddisetty Venkata Rao
2022 Latest Caselaw 3045 AP

'"
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!

WEDNESSDAY, THE TWENTY NINTH GAY OF JUNE, TWO THOUSAND AND TWENTY TWO
> PRESENT :

THE HONOURABLE SRI JUSTICE K. SRINIVAS REDDY

CRIMINAL RC. No. 461 of 2022

Between '-
Thamavarapu Gurumoorthi, §, fo. Subba Rac.

  

Petitioner 'Accused
{Revision Petitioner in € rel RC No A61/ 2022
on the fle of the High Court}
1. Maddiseity Venkata Rac 5/o. Venketeawarlu, Jangam Veedhi,
Kovur Village & Mandal, SPSS Nellore District.

2.The State of Andhra Pradesh, Rep. by its Public Posecuor,

High Court at Amaravatt. ;
Respondents

{Respondents in-do-}

Petition under Section 397(7} of Cr.P.C. praying that in the circumstances stated in the grounds fled in the CriB.c., the High Court may be pleased to suspend the conviction and sentence impnsed in the Judgrnent Gated 25.70.2021 passed In CC he, 43 of 2018 on the file of the Court of the Special Judicial Magistrate of First Class, Kovur as confirmed in the Judgment care O2-02-2022 passed in crlA.No. 45 of 2027 on the Mle of the Court of the

[ Additional District & Sessions Judge, Nellore and consequently enlarge the petitioner on bail, pending disposal of Cri RC.Ne,. 461 of 2022 on the He of High Court. .

The petition canting on for hearing, upon perusing the Petition arid the genes Med in CrbLRC., and upon hearing the arguments of YN. Arianeyulu, Advocate for the Petitioner, and of Public Prosecutor for Respondent No.-State, the Court made the following ORDER:-

"Sentence of imprisonment impasecd by the Court below alone is suspended pending disposal af the Criminal Revision Case on canditian of petitioner surrendering before the Special Judicial Magistrate of First Class, Kovur, Nellore District, and on such surrender, petitioner is ardered to be released on bail on his executing a personal bond for a sum of Rs. 10,000/ {Rupees Ten Thousand only} with fweo sureties for the Uke suum each, to the satisfaction of the learned Special Judicial Magistrate of First Class, Kovur, Nellore District."

acl/> PL VINOD KUMAR, ASSISTANT REG STRAR

. for ASSIS STANT REGISTRAR t. | Additional District & Sessions Judge, Nellore. 27 he e Special Judicial Magistrate of First Cla ass, Kovur, SPSR Nedlore District.

3.Maddisetty Venkata Rao S/a. Venkateswa: ru, Jangarn Yeedh, . SNovur Village & Mandal, SPSR Nellore District

4. Two OCs to the Public Prosecutor, High Con me of AP. (QUT) [email protected] CC to Sri YN. Anjaneyulu, AsivoratefOPUC)

6. One Spare copy.

TRE

HIGH COURT

akK. J

DATED: 29-08-2022.

BAIL ORDER

LANo. | af 2028 iN CRLS.C.No. 467 of 2022

RELEASE THE PETITONER ON BAHL