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Dr. P. Jayaram, Spsr Nellore ... vs Prl. Secretary, Higher Education ...
2022 Latest Caselaw 3019 AP

Citation : 2022 Latest Caselaw 3019 AP
Judgement Date : 28 June, 2022

Andhra Pradesh High Court - Amravati

Dr. P. Jayaram, Spsr Nellore ... vs Prl. Secretary, Higher Education ... on 28 June, 2022

         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.2362 of 2015

JUDGMENT:-

No representation from the side of the petitioner.

The matter is listed under the caption 'for dismissal',

pursuant to the order dated 21.06.2022, as on the previous

occasions also, none appeared for the petitioner.

It appears that the petitioner is no longer interested in

prosecuting the matter.

Accordingly, the Writ Petition is dismissed for want of

prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 28.06.2022 SCS

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474466446544455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.2362 of 2015

Date: 28.06.2022

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