Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bonda Veeranarayana vs Penmatsa Sri Ramakrishna Prasada ...
2022 Latest Caselaw 2760 AP

Citation : 2022 Latest Caselaw 2760 AP
Judgement Date : 24 June, 2022

Andhra Pradesh High Court - Amravati
Bonda Veeranarayana vs Penmatsa Sri Ramakrishna Prasada ... on 24 June, 2022
          THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI


                    APPEAL SUIT No.29 of 2012

ORDER:

This Appeal Suit is filed against the judgment and decree dated

08.07.2011 in O.S.No.63 of 2009 on the file of the Principal District

Judge, West Godavari District at Uluru.

In spite of posting the matter under the caption 'for dismissal'

from yesterday to today as there was no representation for the

appellant yesterday also, there is no representation today as well.

Learned counsel for the respondent is present.

In view of the above, the Appeal Suit is dismissed for default.

No order as to costs.

Pending miscellaneous petitions, if any, shall stand closed.

_____________________ B.S.BHANUMATHI, J Date: 24.06.2022 Rmn THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI

A.S.No.29 OF 2012

Date: 24.06.2022

Rmn

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter