Innamala Sasikala Reddy, ... vs Golla Sekhar Babu, Nellore
2022 Latest Caselaw 2687 AP

Citation : 2022 Latest Caselaw 2687 AP
Judgement Date : 22 June, 2022

Andhra Pradesh High Court - Amravati

Innamala Sasikala Reddy, ... vs Golla Sekhar Babu, Nellore on 22 June, 2022

Bench: Ravi Cheemalapati

                     HIGH COURT OF ANDHRA PRADESH

                   MAIN CASE NO.: C.M.A.No.35 of 2015
                              PROCEEDING SHEET

Sl.      Date                            ORDER                              OFFICE
No.                                                                          NOTE

9.    22.06.2022   RC, J

                           At the request made by the learned
                   counsel for the respondent, post next week.

Learned counsel for the appellant is directed to file a copy of the judgment of the trial Court.

________ RC, J SPP

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