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Basavala Varalakshmi Usha Rani vs Basavala Varalakshmi 2 Ors
2022 Latest Caselaw 2564 AP

Citation : 2022 Latest Caselaw 2564 AP
Judgement Date : 16 June, 2022

Andhra Pradesh High Court - Amravati
Basavala Varalakshmi Usha Rani vs Basavala Varalakshmi 2 Ors on 16 June, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.M.A. No. 197 of 2012

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

17. 16.06.2022 RNT, J

"Separate judgment is passed dismissing the appeal for want of prosecution."

_________ RNT, J Dsr

 
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