Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

T.Gangaiah vs N.Venkaiah 2 Others
2022 Latest Caselaw 2524 AP

Citation : 2022 Latest Caselaw 2524 AP
Judgement Date : 14 June, 2022

Andhra Pradesh High Court - Amravati
T.Gangaiah vs N.Venkaiah 2 Others on 14 June, 2022
         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

            SECOND APPEAL Nos.824 & 839 of 2000

COMMOM JUDGMENT:-

      No representation from either side even in the revised call.

      On   29.06.2021,     13.12.2021,   27.12.2021,    07.01.2022,

15.02.2022

, 22.02.2022, 15.03.2022 and on 26.04.2022, none

appeared for the appellant.

Today also there is no representation.

Accordingly, the Appeal is dismissed for non prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 14.06.2022 SCS

11BbBBBBbB/BBB

52555

74466446544455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

SECOND APPEAL Nos.824 & 839 of 2000

Date: 14.06.2022

Scs

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter