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S.Lalusab vs S.Nasreen 9 Ors
2022 Latest Caselaw 4348 AP

Citation : 2022 Latest Caselaw 4348 AP
Judgement Date : 20 July, 2022

Andhra Pradesh High Court - Amravati

S.Lalusab vs S.Nasreen 9 Ors on 20 July, 2022

          HON'BLE SRI JUSTICE SUBBA REDDY SATTI

CIVIL MISCELLANEOUS APPEAL No.595 of 2016

JUDGMENT:-

Sri M. Karibasaiah, learned counsel for the appellant

submits that O.P.No.631 of 2007 is disposed of and nothing

survives for further adjudication and this Civil Miscellaneous

Appeal has become infructuous.

Recording the above submission, this Civil Miscellaneous

Appeal is dismissed as infructuous. No costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

_______________________________ JUSTICE SUBBA REDDY SATTI Date : 20.07.2022 IKN

HON'BLE SRI JUSTICE SUBBA REDDY SATTI

CMA No.595 of 2016 20.07.2022

ikn

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