The Commissioner, vs The State Of Andhra Pradesh
2022 Latest Caselaw 4301 AP

Citation : 2022 Latest Caselaw 4301 AP
Judgement Date : 19 July, 2022

Andhra Pradesh High Court - Amravati

The Commissioner, vs The State Of Andhra Pradesh on 19 July, 2022

             HIGH COURT OF ANDHRA PRADESH
         MAIN CASE: W.P. Nos. 331/2020 & 21950/2015


                            PROCEEDING SHEET

SL.     DATE                           ORDER                           OFFICE
NO.                                                                     NOTE

19.   19.07.2022   RNT, J

                         Heard Sri K. Sreedhara Murthy, learned
                   counsel for the petitioners and Sri M.Pitchaiah,
                   learned counsel for the respondents.

Judgment reserved.

_________ RNT, J Dsr

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