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G.Venkanna Goud, vs H.Yashodamma,
2022 Latest Caselaw 4297 AP

Citation : 2022 Latest Caselaw 4297 AP
Judgement Date : 19 July, 2022

Andhra Pradesh High Court - Amravati

G.Venkanna Goud, vs H.Yashodamma, on 19 July, 2022

        THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                  APPEAL SUIT No.2160 OF 1996

JUDGMENT:

When the matter came up for hearing, Sri K.Seetharam,

learned counsel stated that the matter is settled out of Court.

Recording the same, the Appeal Suit is dismissed as non

prosecution. No costs.

As a sequel, all the pending miscellaneous applications shall

stand closed.

________________________ JUSTICE SUBBA REDDY SATTI

19th July, 2022 NPA

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

APPEAL SUIT NO. 2160 OF 1996

Date:19.07.2022

NPA

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