Shaik Jareena, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 3970 AP

HIGH COURT OF ANDHRA PRADESH :: ANDHRA PRADESH

MAIN CASE : CRIMINAL PETITION No.5033 of 2022

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

2. 13.7.2022 NJS,J I.A. No.1 of 2022

Dispense with petition is ordered.

_________ NJS,J Crl.P. No.5033 of 2022

Learned counsel for the petitioner to file a copy of the judgment on which he is placing reliance.

List the matter on 15.7.2022 in Motion List.

_________ NJS,J vasu