Peeta Venkateswarlu, vs The Assistant Commissioner Of ...
2022 Latest Caselaw 3761 AP

Citation : 2022 Latest Caselaw 3761 AP
Judgement Date : 6 July, 2022

Andhra Pradesh High Court - Amravati

Peeta Venkateswarlu, vs The Assistant Commissioner Of ... on 6 July, 2022

             HIGH COURT OF ANDHRA PRADESH
  MAIN CASE: W.P. No. 4822 of 2012 & CC. No.1171 of 2010


                            PROCEEDING SHEET

SL.     DATE                          ORDER                          OFFICE
NO.                                                                   NOTE

21.   06.07.2022   RNT, J

                         Heard Sri V. N. Anagani, learned counsel
                   for the petitioner and Sri Peeta Raman, learned
                   counsel for respondent No.2

Judgment reserved.

_________ RNT, J Dsr

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