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Vurukutla Chinna Appa Rao Died vs Javvadi Varalakshmi
2022 Latest Caselaw 3631 AP

Citation : 2022 Latest Caselaw 3631 AP
Judgement Date : 5 July, 2022

Andhra Pradesh High Court - Amravati

Vurukutla Chinna Appa Rao Died vs Javvadi Varalakshmi on 5 July, 2022

          THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI


                     Appeal Suit No. 90 of 2012

JUDGMENT:

Learned counsel for the appellants submitted that since the issue

involved in the lis was settled between the parties out of Court, the

appellants are not interested in prosecuting the appeal.

No representation for the respondent.

In view of the aforesaid representation, the appeal is dismissed

as infructuous.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, shall stand closed.

________________ B.S BHANUMATHI, J 05th July, 2022 RAR

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