Revuri Penchalaiah, Spsr Nellore ... vs The State Of Ap., Rep Pp.,
2022 Latest Caselaw 3628 AP

Citation : 2022 Latest Caselaw 3628 AP
Judgement Date : 5 July, 2022

Andhra Pradesh High Court - Amravati

Revuri Penchalaiah, Spsr Nellore ... vs The State Of Ap., Rep Pp., on 5 July, 2022

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                      CRIMINAL APPEAL No. 326 OF 2017

                                PROCEEDING SHEET
Sl.                                                                  OFFICE
                                       ORDER

No DATE NOTE

07. 05.07.2022 UDPR, J & GRKP, J

Heard the learned Public Prosecutor and reply arguments of the learned counsel for the appellant.

Judgment reserved.

_____________ UDPR, J

_____________ GRKP,J

SDP

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