Citation : 2022 Latest Caselaw 3424 AP
Judgement Date : 4 July, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No:W.P.No.8031 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J
11. 04.07.2022 The writ petition is dismissed (Judgment delivered. Vide separate judgment).
_________ RNT,J Gk
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