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Shaik Nagul Mera vs Bade Venkata Krishna Rao
2022 Latest Caselaw 3423 AP

Citation : 2022 Latest Caselaw 3423 AP
Judgement Date : 4 July, 2022

Andhra Pradesh High Court - Amravati
Shaik Nagul Mera vs Bade Venkata Krishna Rao on 4 July, 2022
   THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.370 of 2006

JUDGMENT:-

There is no representation for both sides, despite the matter

being listed under the caption, "for dismissal".

Accordingly, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. No costs.

Miscellaneous Petitions pending, if any, shall stand closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 04.07.2022 EPS

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.370 of 2006

Date: 04-07-2022

EPS

 
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