Marrapu Sankara Rao vs Rajesh Tripathi
2022 Latest Caselaw 436 AP

    IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI


HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                   AND
         HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY


                        C.C.No.631 of 2020
                 (Proceedings through physical mode)

Marrapu Sankara Rao,
S/o M.Suryanarayana,
Aged 55 years, R/o.49-36-14,
Garlapati Residency,
NGGOs Colony, Akkayyapalem,
Visakhapatnam.

                                                         .. Petitioner
      Versus

Sri Rajesh Tripathi,
Managing Director,
Dredging Corporation of India Limited,
H.B.Colony, Seetammadhara,
Visakhapatnam and another.
                                                   ..   Respondents

Counsel for the Petitioner     :      Mr. Prakash Buddarapu

Counsel for respondents        :      Mr. Vadapalli Ramesh


                                   ORDER

Dt.28.01.2022 (Per M.Satyanarayana Murthy, J)

In view of the judgment of this Court in W.A.Nos.221 and 281 of

2020 no further adjudication is necessary in this matter. Hence, the

contempt case is closed. No costs.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY,J Ksp