At Request Of The Learned Counsel ... vs Unknown
2022 Latest Caselaw 297 AP

Citation : 2022 Latest Caselaw 297 AP
Judgement Date : 21 January, 2022

Andhra Pradesh High Court - Amravati

At Request Of The Learned Counsel ... vs Unknown on 21 January, 2022

         HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE NO.: W.P.No.1409 of 2022
                            PROCEEDING SHEET

Sl.      Date                               ORDER                            OFFICE
No.                                                                          NOTE

                   AVSS,J
1     21.01.2022

It submitted by the learned Government Pleader for Education that the issue in the present writ petition is squarely covered by the judgment of this Court in W.P.No.8037 of 2019.

At request of the learned counsel for the petitioner(s), post on 01.02.2022 in the motion list.

________ AVSS,J

BSP

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