Citation : 2022 Latest Caselaw 215 AP
Judgement Date : 18 January, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: Crl.R.C.No.662 OF 2008
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
RNT,J
7. 18.01.2022 Hearing is taking place through virtual mode.
Heard Sri A.Rama Rao, learned counsel for the
petitioner/revisionist and Sri S.Venkata Sainath, learned
Special Assistant Public Prosecutor for respondent No.2.
No representation from the respondent/complainant (respondent No.1).
Judgment reserved.
________ RNT,J Scs
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