Citation : 2022 Latest Caselaw 969 AP
Judgement Date : 22 February, 2022
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.4136 of 2022
ORDER:
The petitioner was awarded the contract of reconstruction of PR
Roads/2018-19 by the 5th respondent under agreement No.168/2018-19
dated 13.11.2018. After execution of the said contract, a final bill for a
sum of Rs.74,94,653/- had been prepared and submitted to the concerned
authorities. As the payment of the said amount has not been made by the
respondents, the petitioner has approached this Court by way of this writ
petition.
It is the contention of the petitioner that even though the
respondents admitted that the petitioner is entitled for payment of the
aforesaid sums of money, no payment is being made. The petitioner
contends that such non-payment of money is clearly arbitrary and high-
handed requiring the interference of this Court.
This Court, in various orders, including the judgment of a learned
Single Judge of this Court dated 05.10.2021 in W.P.No.10038 of 2021 and
batch had taken the view that such non-payment of dues is arbitrary and
that such dues need to be cleared by the respondents at the earliest.
In view of the aforesaid directions of this Court in various cases
and after hearing the submissions of the learned counsel for the petitioner
and learned Government pleader for Panchayat Raj this writ petition is
disposed of with a direction to the respondents to release the amount of
Rs. 74,94,653/- to the petitioner at the earliest, and at any rate, within a
period of six weeks from the date of receipt of a copy of this order. It
would also be open to the petitioner to agitate his claim for interest, if any 2 RRR,J W.P.No.4136 of 2022
payable by the respondents, in an appropriate forum. There shall be no
order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand
closed.
_________________________ R. RAGHUNANDAN RAO, J.
22nd February, 2022 Js.
3 RRR,J
W.P.No.4136 of 2022
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.4136 of 2022
22nd February, 2022 Js.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!