Citation : 2022 Latest Caselaw 812 AP
Judgement Date : 11 February, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.RC.No.1204 of 2006
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
13. 11.02.2022 RNT,J
"Separate judgment is delivered dismissing the revision as abated."
_________ RNT, J Dsr
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