Citation : 2022 Latest Caselaw 753 AP
Judgement Date : 9 February, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: Writ Petition No.10762 of 2021 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 09.02.2022 NJS, J
The learned Assistant Government Pleader pursuant to the earlier direction filed copies of the judgments.
List the matter for hearing on 16.02.2022.
_____ NJS, J IS
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