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Koneru Venkata Narasimha Rao, vs Bharthipudi Ramaiah Panthulu ...
2022 Latest Caselaw 713 AP

Citation : 2022 Latest Caselaw 713 AP
Judgement Date : 8 February, 2022

Andhra Pradesh High Court - Amravati
Koneru Venkata Narasimha Rao, vs Bharthipudi Ramaiah Panthulu ... on 8 February, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. CRP.No.553 of 2020

PROCEEDING SHEET

Sl. Office DATE ORDER No Note 08.2.2022 RRR, J

Heard.

Reserved for orders.

Interim direction granted earlier shall stand extended till pronouncement of judgment.

________ RRR, J RJS

 
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